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इ-कमिटी, उच्चतम न्यायालय, भारत
E-COMMITTEE, SUPREME COURT OF INDIA
Nagaland
Kohima District Court
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Notification
Title
Date
View / Download
Circular dated 2-08-2021 regarding practice directions to Magistrates while dealing with cases under Section 138 of NI Act, 1881
28/08/2023
Accessible Version :
View(2 MB)
Circular dated 4-05-2018 regarding direction to District & Sessions Judges to strictly examine & scrutinize Bail Petitions
28/08/2023
Accessible Version :
View(61 KB)
Circular dated 20-09-2014 regarding custodian of case records in Subordinate Courts
28/08/2023
Accessible Version :
View(75 KB)
Circular dated 26-06-2013 regarding direction to maintain Registers by all Civil & Criminal Courts
28/08/2023
Accessible Version :
View(509 KB)
Gazette Notification dated 1-09-2010 designating Court of District & Sessions Judge, Dimapur as Special Court for NIA Act cases
28/08/2023
Accessible Version :
View(860 KB)
Gazette Notification dated 5-02-2016 designating Court of District & Sessions Judge, Dimapur as Special Court under PMLA, 2002
28/08/2023
Accessible Version :
View(2 MB)
Letter dated 9-09-2015 reagrding constitution of District Court Computer Committee & Nodal Officers
28/08/2023
Accessible Version :
View(811 KB)
Letter dated 22-01-2019 regarding designation of Special Courts under Section 20B of Specific Relief Act, 1963
28/08/2023
Accessible Version :
View(924 KB)
Letter dated 27-11-2014 regarding instruction on complaints received in the High Court against Judicial Officers
28/08/2023
Accessible Version :
View(1 MB)
Letter dated 28-09-2018 regarding designation of Special Court under Section 435 of Companies Act, 2013
28/08/2023
Accessible Version :
View(2 MB)
Letter dated 30-11-2018 empowering JMFCs to try offences under Bureau of Indian Standards Act, 2016
28/08/2023
Accessible Version :
View(386 KB)
Notification dated 4-03-2020 designating Human Right Courts under the Protection of Human Rights Act, 1993
28/08/2023
Accessible Version :
View(446 KB)
Notification dated 6-09-2019 regarding pecuniary jurisdiction of Civil Judges (Junior Division) of Nagaland
28/08/2023
Accessible Version :
View(37 KB)
Notification dated 7-08-2023 regarding recording of statements of victims of rape during investigation stage
28/08/2023
Accessible Version :
View(86 KB)
Notification dated 8-08-2017 regarding granting of Leave and LTC in respect of Judicial Officers
28/08/2023
Accessible Version :
View(61 KB)
Notification dated 14-06-2013 designating Special Courts for trial of offences under the POCSO Act, 2012
28/08/2023
Accessible Version :
View(546 KB)
Notification dated 14-08-2023 regarding direction to all Courts on arrest and detention of accused persons
28/08/2023
Accessible Version :
View(152 KB)
Notification dated 15-06-2012 designating Special Courts for offences relating to Adulterated and Spurious Drugs Act
28/08/2023
Accessible Version :
View(537 KB)
Notification dated 16-11-2011 designating Special Courts for offences relating to Adulterated and Spurious Drugs Act
28/08/2023
Accessible Version :
View(482 KB)
Notification dated 18-06-2012 regarding constitution of Special Courts under Section 36 of NDPS Act, 1985
28/08/2023
Accessible Version :
View(1 MB)
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